Delhi High Court - Orders
Strides Pharma Science Limited vs Round The Clock Logistics Private ... on 21 September, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 438/2023
STRIDES PHARMA SCIENCE LIMITED ..... Plaintiff
Through: Mr. Sukrit R. Kapoor and Mr. Aviral
Tripathi, Advs.
versus
ROUND THE CLOCK LOGISTICS PRIVATE LIMITED & ORS.
..... Defendants
Through: Mr. Kartikay Mathur, Mr. Shanker
Kashyap and Mr. Sharansh Gupta,
Advs. for D-2.
Mr. Vivek Jain, Mr. Mrinal Bharti,
Mr. Waseem Pangarkar, Ms. Nadiya,
Mrs. Abhishek Gupta, Mr. Manish
Shekhari, Mr. Swapnil Srivastava,
Ms. Sanjana Srivastava and Mr.
Jayesh Srivastava, Advs. for D-3.
Mr. Uday Kumar, Adv. for D-4.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 21.09.2023 IA No. 14322/2023 The appeal filed against the judgment/order dated 28.07.2023 passed in IA No. 11644/2023 is still pending before a Division Bench of this Court.
In the circumstances, re-notify on 23.11.2023. CS(COMM) 438/2023 List before the concerned Joint Registrar (Judicial) for completion of pleadings and further proceedings on 19.10.2023.
SEPTEMBER 21, 2023/r SACHIN DATTA, J This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2023 at 00:32:37