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Delhi High Court - Orders

Strides Pharma Science Limited vs Round The Clock Logistics Private ... on 21 September, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~17
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 438/2023
                                                STRIDES PHARMA SCIENCE LIMITED                 ..... Plaintiff
                                                              Through: Mr. Sukrit R. Kapoor and Mr. Aviral
                                                                       Tripathi, Advs.
                                                              versus
                                                ROUND THE CLOCK LOGISTICS PRIVATE LIMITED & ORS.
                                                                                             ..... Defendants
                                                              Through: Mr. Kartikay Mathur, Mr. Shanker
                                                                       Kashyap and Mr. Sharansh Gupta,
                                                                       Advs. for D-2.
                                                                       Mr. Vivek Jain, Mr. Mrinal Bharti,
                                                                       Mr. Waseem Pangarkar, Ms. Nadiya,
                                                                       Mrs. Abhishek Gupta, Mr. Manish
                                                                       Shekhari, Mr. Swapnil Srivastava,
                                                                       Ms. Sanjana Srivastava and Mr.
                                                                       Jayesh Srivastava, Advs. for D-3.
                                                                       Mr. Uday Kumar, Adv. for D-4.

                                         CORAM:
                                         HON'BLE MR. JUSTICE SACHIN DATTA
                                                      ORDER

% 21.09.2023 IA No. 14322/2023 The appeal filed against the judgment/order dated 28.07.2023 passed in IA No. 11644/2023 is still pending before a Division Bench of this Court.

In the circumstances, re-notify on 23.11.2023. CS(COMM) 438/2023 List before the concerned Joint Registrar (Judicial) for completion of pleadings and further proceedings on 19.10.2023.

SEPTEMBER 21, 2023/r SACHIN DATTA, J This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2023 at 00:32:37