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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(h) in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008

(h)"licensing authority" means any officer of the State Government notified by that Government in the Official Gazette to exercise the powers and functions of a licensing authority within the local areas as specified in the notification for the purpose of this order;