Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(b) in Telangana Forest Produce (Fixation of Selling Prices) Act, 1989 (b)'forest produce' means such forest produce as may, from time to time, be specified by the Government by notification for the purposes of this Act;
