Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 19 in The Coal Mines Regulations, 2017 19. Number of attempts at examination. - No person shall be admitted for examination for a particular certificate beyond seven attempts from the date of coming into force of these regulations.
