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[Cites 0, Cited by 0] [Section 17A(5)] [Section 17A] [Entire Act]

State of Rajasthan - Subsection

Section 17A(5)(iv) in Rajasthan Minor Mineral Concession Rules, 2017

(iv)a copy of resolution passed by the Board of Directors in favour of a person who is authorized to sign the application on behalf of the company;