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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Kerala Administrative Tribunal (Procedure) Rules, 2010

(1)Every application shall be accompanied by,a paper-book containing,-
(i)an attested true copy of the order against which the application has been filed;
(ii)copies of the documents relied upon by the applicant and referred to in the application;
(iii)an index of the documents.