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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Wetlands (Conservation and Management) Rules, 2010

(b)[ "Authority" means the Central Wetlands Regulatory Authority as notified under sub-section (3) of Section 3 of the Environment (Protection) Act, 1986;] [Substituted by Notification No. G.S.R. 1140 (E), dated 14.12.2016 (w.e.f. 4.12.2010).]