Section 8(1)(a) in The Aircraft Act, 1934

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(a) in The Aircraft Act, 1934

(a)having regard to the nature of an intended flight, the flight of such aircraft would involve danger to persons in the aircraft or to any other persons or property, or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 8(1)(a) in The Aircraft Act, 1934