Supreme Court - Daily Orders
Minor Naveen Subramaniam M.A Thr. His ... vs Union Of India Ministry Of Health And ... on 23 September, 2016
Bench: Anil R. Dave, Uday Umesh Lalit, L. Nageswara Rao
ITEM NO.10 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 715/2016
MINOR NAVEEN SUBRAMANIAM M.A THR. HIS FATHER
AND NATURAL GUARDIAN DR. S. MUTHU KARUPPAN Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With office report)
WITH W.P.(C)No.716/2016-(With Office Report)
Date : 23/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. S. Aravindh,Adv.
For Mr. A. Lakshminarayanan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter before a Bench of which one of us (L. Nageswara Rao, J.) is not a member.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2016.09.24 12:55:30 IST Reason: