Section 1 in The Rajasthan Municipalities Registration of Electors Order, 1974
1. Short title and commencement.
(1)This Order may be called the Rajasthan Municipalities Registration of Electors [(Amendment) order, 1994.] [Substituted by Notification of 1994.](2)[ It shall come into force at once.] [Substituted by Notification of 1994.]
