Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 302 in The West Bengal Motor Vehicles Rules, 1989

302. Traffic signs to be observed.

- Every driver of a motor vehicle shall drive the vehicle in conformity with any indication given by a traffic sign, the erection of which as permitted under sub-section (1) of section 116 of the Act.