Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Securities And Exchange Board Of India - Subsection Section 15(l) in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011 (l)KRA shall have checks built in its system so that an intermediary can access the information only for the clients who approach him.
