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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(1) in Jammu and Kashmir Combined Competitive Examination Rules, 2018

(1)The Preliminary Examination will consist of two papers of objective type (multiple choice questions) and carry a maximum of 400 marks as set out in part (A) of Appendix-I, as per the detailed syllabus in Appendix-II (Part-A). This examination is meant to serve as a screening test only. The marks obtained in the Preliminary Examination shall count only for short-listing of the candidates for the Main examination.