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Union of India - Section

Section 40 in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016

40. Power of the Authority to issue clarifications etc.

- In order to remove any difficulties in the application or interpretation of these regulations, or for any other matter the Authority shall have the power to issue clarifications and guidelines in the form of notes or circulars which shall be binding on the retirement adviser or any person connected with it.