Allahabad High Court
Asharfi Lal @ Tulsi Ram vs K.E.S.Co. Thru Its M.D. And Others on 17 February, 2023
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 21 Case :- WRIT - C No. - 59727 of 2010 Petitioner :- Asharfi Lal @ Tulsi Ram Respondent :- K.E.S.Co. Thru Its M.D. And Others Counsel for Petitioner :- A.K. Sachan Counsel for Respondent :- C.S.C.,Dharmendra Srivastava,M. Tripathi Hon'ble Manoj Kumar Gupta,J.
Hon'ble Syed Qamar Hasan Rizvi,J.
Case called out in the revised list.
None appears on behalf of the petitioner to press this petition. Sri Veerendra Kumar Gautam holding brief of Sri Baleshawar Chaturvedi, learned counsel for the respondent Electricity Department, is present.
The petition is dismissed for want of prosecution.
Order Date :- 17.2.2023 Abhishek Gupta (Syed Qamar Hasan Rizvi,J.) (Manoj Kumar Gupta,J.)