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Allahabad High Court

Asharfi Lal @ Tulsi Ram vs K.E.S.Co. Thru Its M.D. And Others on 17 February, 2023

Author: Manoj Kumar Gupta

Bench: Manoj Kumar Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 59727 of 2010
 

 
Petitioner :- Asharfi Lal @ Tulsi Ram
 
Respondent :- K.E.S.Co. Thru Its M.D. And Others
 
Counsel for Petitioner :- A.K. Sachan
 
Counsel for Respondent :- C.S.C.,Dharmendra Srivastava,M. Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.
 

Hon'ble Syed Qamar Hasan Rizvi,J.

Case called out in the revised list.

None appears on behalf of the petitioner to press this petition. Sri Veerendra Kumar Gautam holding brief of Sri Baleshawar Chaturvedi, learned counsel for the respondent Electricity Department, is present.

The petition is dismissed for want of prosecution.

Order Date :- 17.2.2023 Abhishek Gupta (Syed Qamar Hasan Rizvi,J.) (Manoj Kumar Gupta,J.)