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Union of India - Section

Section 3 in Insolvency and Bankruptcy Board of India (Medical Facility to Chairperson and Whole-time Members) Scheme, 2019

3. Outdoor treatment.

- The Chairperson and the whole-time members shall be entitled to reimbursement of expenses incurred on outdoor medical treatment, including medicines, tests, procedures, dentures and spectacles, for self and family members, as per actuals subject to maximum expenditure upto fifty thousand rupees annually if claim is supported by prescription of a registered medical practitioner or Government hospitals or private hospitals registered under the law.