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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(2)(e) in The Jammu and Kashmir Restitution of Mortgaged Properties Act, 1976

(e)the procedure for enforcing ejectment of the mortgagee and delivery of possession to the mortgagor under section 13 of this Act;