Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Punjab - Subsection

Section 72(4) in Punjab Water Supply and Sewerage Board Act, 1976

(4)The Government may, by notification in the Official Gazette, rescind any regulation made under this Section and thereupon the regulation shall cease to have effect.