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Chattisgarh High Court

Ram Kishore Singh vs Smt. Shivrani Singh on 4 September, 2015

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet

                                  Criminal Revision No.714 of 2015

                Ram Kishore Singh Versus Smt.Shivrani Singh and others



04/09/2015         Mr.K.A.Ansari,         Senior         Advocate         with
             Mr.R.L.Bajpayee, counsel for the petitioner.
                   Heard.
                   The    revision    being   arguable    is   admitted    for
             consideration.
                   Issue notice to the respondents on merits as well as

on IA.No.1 for grant of stay by registered post as well by ordinary post, returnable within four weeks. Steps be taken within three days.

List it for hearing on I.A.No.1 on 16th October, 2015.

Sd/-

(Sanjay K.Agrawal) JUDGE B/-