Chattisgarh High Court
Ram Kishore Singh vs Smt. Shivrani Singh on 4 September, 2015
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Criminal Revision No.714 of 2015
Ram Kishore Singh Versus Smt.Shivrani Singh and others
04/09/2015 Mr.K.A.Ansari, Senior Advocate with
Mr.R.L.Bajpayee, counsel for the petitioner.
Heard.
The revision being arguable is admitted for
consideration.
Issue notice to the respondents on merits as well as
on IA.No.1 for grant of stay by registered post as well by ordinary post, returnable within four weeks. Steps be taken within three days.
List it for hearing on I.A.No.1 on 16th October, 2015.
Sd/-
(Sanjay K.Agrawal) JUDGE B/-