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State of Himachal Pradesh - Section

Section 11 in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

11. Procedure for obtaining supplies against Ration cards.

- The ration card holder may register himself/ herself with any of the fair price shop functioning in the concerned locality for obtaining supplies of specified essential commodities against such card:Provided that the Controller, where deemed necessary, for proper functioning of the Targeted Public Distribution System, may, by an order , direct any ration card holder to register himself/ herself with any particular fair price shop within his area.