Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(a) in The Jammu and Kashmir Shri Mata Vaishno Devi Shrine Act, 1988 (a)"Board" means the Shri Mata Vaishno Devi Shrine Board constituted under this Act;
