Section 51(1) in United Bank of India (Employees') Pension Regulations, 1995
(1)The trust shall allow every employee governed by these regulation to make a nomination conferring on one or more persons the right to receive the amount of pensioner benefits under these regulations in the event of his death before that amount becomes payable or, having become payable, has not been paid. Such nomination shall be mad in such form as may be specified by the Bank from time to time.
