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Union of India - Section

Section 7E in The Cinematograph Act, 1952

7E. Members of the Board and advisory panels, to be public servants.—

All members of the Tribunal, the Board and of any advisory panel shall, when acting or purporting to act in pursuance of any of the provisions of this Act, be deemed to be public servants within the meaning of section 21 of the Indian Penal Code (45 of 1960).