Allahabad High Court
Society Of Sahayta Prapat Adarsh J.H.S. ... vs State Of U.P. & Others on 22 June, 2010
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
Court No. - 32 Case :- WRIT - C No. - 36273 of 2010 Petitioner :- Society Of Sahayta Prapat Adarsh J.H.S. Thru' Manager Respondent :- State Of U.P. & Others Petitioner Counsel :- O.P. Rai Respondent Counsel :- C.S.C. Hon'ble Ran Vijai Singh,J.
Issue notice.
Notices on behalf of the respondent nos. 1 to 3 have been accepted by office of the Chief Standing Counsel, therefore, notice need not be served again. Issue notice to respondent no. 4 through registered post returnable at an early date. Steps be taken within 10 days.
List this matter in the third week of August, 2010. In the meantime affidavits may be exchanged.
Order Date :- 22.6.2010 Manoj