Section 73(73) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005
73.2Any fixed asset capitalized on account of a capital expenditure project commenced on or after April 1, 2005 or on account of fixed asset purchased on or after such date shall be assumed to have been financed at a normative debt:equity ratio of 70:30 to be applied on the original cost of such project/fixed asset.
