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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(12) in The DCI Regulations on Curbing the Menace of Ragging in Dental Colleges, 2009

(12)2 by 30th April of every year in respect of the previous academic session, in the prescribed format ( Annexure II ), indicating the requisite information against each column thereof, failing which action mentioned in Regulation 11.4 would be initiated against defaulting institution.