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State of Gujarat - Section

Section 237 in The Gujarat Panchayats Act, 1993

237. Power of Government to prepare State-wise projects etc. not affected.

- Nothing in this Act shall affect the power of the State Government to prepare for the whole State the Five Year Plan or the project and programmes relating to the construction of roads, water supply, or any other matter or to undertake any project or programme concerning a district or more districts.