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State of West Bengal - Section

Section 54 in The West Bengal Municipal Elections Act, 1994

54. Functions of polling agents and counting agents. -

fad A polling agent may perform such functions in connection with the poll as are authorised by or under this Act to be performed by a polling agent.
(2)A counting agent may perform such functions in connection with the counting of votes as are authorised by or under this Act to be performed by a counting agent.