Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(2) in Railways Rates Tribunal (Procedure) Regulations, 1990 (2)The Tribunal may, at any time, order the production by any parry of such of the documents in his possession or power relating to the matters in question as it may deem fit.
