Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 529] [Entire Act] State of Uttar Pradesh - Subsection Section 529(5) in The General Rules (Civil), 1957 (5)In ascertaining means of persons suing [as an indigent person] [Substituted by Notification No. 553/VIII-b-1, dated 3-9-1984, (w.e.f. 8-12-1984).].
