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[Cites 0, Cited by 1] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(2) in The New Delhi Municipal Council Act, 1994

(2)Any such committee shall consist of members of the Council only:Provided that a committee may, with the sanction of the Council, co-opt not more than two persons who are not members of the Council, but who in the opinion of the Council possesses special qualifications for serving on such committee.