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Supreme Court - Daily Orders

M/S Parle Agro Pvt Ltd vs The Additional Commissioner Of Sales ... on 20 June, 2025

     ITEM NO.21                              COURT NO.11                  SECTION XI-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25318/2025

     [Arising out of impugned final judgment and order dated 06-01-2025
     in STREV No. 49/2024 passed by the High Court of Orissa at Cuttack]

     M/S PARLE AGRO PVT LTD                                                  Petitioner(s)

                                                    VERSUS

     THE ADDITIONAL COMMISSIONER OF SALES TAX (APPEALS)                      Respondent(s)

     IA No. 141018/2025 - CONDONATION OF DELAY IN FILING

     Date : 20-06-2025 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE UJJAL BHUYAN
                             HON'BLE MR. JUSTICE MANMOHAN

                             [PARTIAL COURT WORKING DAYS BENCH]

     For Petitioner(s) : H. G. Dharmadhikari, Adv.
                         Lalita Phadke, Adv.
                         Mr. Rajesh Kumar, AOR
                         Praveen Agnihotri, Adv.

     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. Delay condoned.

2. Heard learned counsel for the petitioner.

3. Issue notice, returnable on 12.09.2025.

          (NEHA GUPTA)                                                  (AVGV RAMU)
     SENIOR PERSONAL ASSISTANT                                       COURT MASTER (NSH)



Signature Not Verified

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SNEHA DAS
Date: 2025.06.20
15:40:35 IST
Reason: