Supreme Court - Daily Orders
M/S Parle Agro Pvt Ltd vs The Additional Commissioner Of Sales ... on 20 June, 2025
ITEM NO.21 COURT NO.11 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25318/2025
[Arising out of impugned final judgment and order dated 06-01-2025
in STREV No. 49/2024 passed by the High Court of Orissa at Cuttack]
M/S PARLE AGRO PVT LTD Petitioner(s)
VERSUS
THE ADDITIONAL COMMISSIONER OF SALES TAX (APPEALS) Respondent(s)
IA No. 141018/2025 - CONDONATION OF DELAY IN FILING
Date : 20-06-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE UJJAL BHUYAN
HON'BLE MR. JUSTICE MANMOHAN
[PARTIAL COURT WORKING DAYS BENCH]
For Petitioner(s) : H. G. Dharmadhikari, Adv.
Lalita Phadke, Adv.
Mr. Rajesh Kumar, AOR
Praveen Agnihotri, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1. Delay condoned.
2. Heard learned counsel for the petitioner.
3. Issue notice, returnable on 12.09.2025.
(NEHA GUPTA) (AVGV RAMU)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
SNEHA DAS
Date: 2025.06.20
15:40:35 IST
Reason: