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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1)(c) in The Orissa Cement Control Order, 1973

(c)take or cause to be taken extracts from or copies of any documents showing transactions relating to such contraventions which are produced before him or otherwise found in the premises; and