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[Cites 1, Cited by 9]

Bombay High Court

Vinay Vivek Arhana vs The State Of Maharashtra And Anr on 3 August, 2021

Author: N. J. Jamadar

Bench: S. S. Shinde, N. J. Jamadar

                                        1/8                     7-WP-4134-2019+.doc




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION NO. 4134 OF 2019

Amarjeetsingh Mohindersingh Basi & Anr.                ...Petitioners

         Versus

The State of Maharashtra and another        ...Respondents
                              WITH
             CRIMINAL APPLICATION NO. 444 OF 2019
                               IN
           CRIMINAL WRIT PETITION NO. 4134 OF 2019

Sagar Maruti Suryawanshi                               ....Applicant

         Versus

The State of Maharashtra & Anr.                        .....Respondents

                                    WITH
                     INTERIM APPLICATION NO. 793 OF 2020
                                      IN
                        WRIT PETITION NO. 4134 OF 2019

Dhanraj Nathuram Aswani                                ....Applicant

         Versus

The State of Maharashtra & Anr.                        .....Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 220 OF 2021

Ashok Mulchandani                                      ....Petitioner

         Versus

The State of Maharashtra & Anr.                        .....Respondents

                                    WITH
                     INTERIM APPLICATION NO. 230 OF 2021
                                     IN


Bhagyawant Punde




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                           WRIT PETITION NO. 226 OF 2021

Sagar Maruti Suryawanshi                                  ...Applicant

         Versus

The State of Maharashtra                                  ...Respondent

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1104 OF 2021

T. N. Lakhani and another                                 ....Petitioners

         Versus

The State of Maharashtra and another                      ...Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 318 OF 2021

Ashin Ashok Kamat                                         ...Petitioner

         Versus

The State of Maharashtra & Anr.                           ...Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 741 OF 2021

Amar Mulchandani and another                              ....Petitioners

         Versus

The State of Maharashtra and another                      ...Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 728 OF 2021

Amar Mulchandani and another                              ....Petitioners

         Versus

The State of Maharashtra and another                      .....Respondents

                                        WITH

Bhagyawant Punde




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                   CRIMINAL WRIT PETITION NO. 1110 OF 2021

Chandrashekhar Ahirrao and another                     ....Petitioners

         Versus

The State of Maharashtra and another                   .....Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1240 OF 2021

Dolly Mukesh Sewani                                    ....Petitioner

         Versus

The State of Maharashtra and another                   .....Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1241 OF 2021

Balla Mahadev Sable                                    ....Petitioner

         Versus

The State of Maharashtra and others                    .....Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1245 OF 2021

Amar S. Mulchandani                                    ....Petitioner

         Versus

The State of Maharashtra and another                   .....Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1320 OF 2021

Vinay Vivek Arhana                                     ...Petitioner

         Versus

The State of Maharashtra & Ors.                        ...Respondents



Bhagyawant Punde




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                                   WITH
                   CRIMINAL WRIT PETITION NO. 1321 OF 2021

Ashwin Ashok Kamat                                     ...Petitioner

         Versus

The State of Maharashtra & Anr.                        ...Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1381 OF 2021

Ashok S. Mulchandani                                   ....Petitioner

         Versus

The State of Maharashtra and another                   .....Respondents

                                   WITH
                    INTERIM APPLICATION NO. 1463 OF 2021
                                     IN
                   CRIMINAL WRIT PETITION NO. 1381 OF 2021

Ashok S. Mulchandani Brother of

Amar Mulchandani                                       ....Petitioner

         Versus

The State of Maharashtra                               ...Respondent

                                   WITH
                    INTERIM APPLICATION NO. 1251 OF 2021
                                     IN
                   CRIMINAL WRIT PETITION NO. 1381 OF 2021

Ashok S. Mulchandani                                   ....Applicant

         Versus

The State of Maharashtra                               .....Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1709 OF 2021


Bhagyawant Punde




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Ashok S. Mulchandani                                   ....Petitioner

V/s.

The State of Maharashtra and another .                 ....Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1380 OF 2021

Ashok S. Mulchandani and others                        ....Petitioners

         Versus

The State of Maharashtra and another                   .....Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1458 OF 2021

Sagar Maruti Suryawanshi                               ...Petitioner.

         Versus

The State of Maharashtra & Anr.                        ...Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1459 OF 2021

Sagar Maruti Suryawanshi                               ...Petitioner

         Versus

The State of Maharashtra & Anr.                        ...Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1503 OF 2021

Sagar Pandurang Khedkar & Anr.                         ...Petitioners

         Versus

The State of Maharashtra & Anr.                        ...Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 1500 OF 2021


Bhagyawant Punde




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Nikhil Sharma                                          ....Petitioner

         Versus

The State of Maharashtra and another                   .....Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 226 OF 2021

Vinay Vivek Arhana                                     ...Petitioner

         Versus

The State of Maharashtra & Anr.                        ...Respondents

                                   WITH
                    INTERIM APPLICATION NO. 915 OF 2021
                                    IN
                   CRIMINAL WRIT PETITION NO. 26 OF 2021

Sagar Maruti Suryawanshi                               ...Petitioner

         Versus

The State of Maharashtra & Anr.                        ...Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 232 OF 2021

Chandrashekhar P. Ahirrao                              ....Petitioner

         Versus

The State of Maharashtra and Anr.                      .....Respondents

                                   WITH
                   CRIMINAL WRIT PETITION NO. 229 OF 2021

Amar S. Mulchandani                                    ....Petitioner

         Versus

The State of Maharashtra and others                    .....Respondents



Bhagyawant Punde




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                                   WITH
                   CRIMINAL WRIT PETITION NO. 230 OF 2021

Raju S. Tanwani                                        ....Petitioner
         Versus
The State of Maharashtra and others                    .....Respondents
                                        WITH
                   CRIMINAL WRIT PETITION NO. 224 OF 2021


Chandrashekhar Ahirrao and others                      ....Petitioners
         Versus
The State of Maharashtra and another                   .....Respondents
                                        WITH
                   CRIMINAL WRIT PETITION NO. 228 OF 2021


T. N. Lakhani                                          ....Petitioner
         Versus
The State of Maharashtra and others                    .....Respondents
                                        WITH
                   CRIMINAL WRIT PETITION NO. 227 OF 2021


Manohar Mulchandani and others                         ....Petitioners
         Versus
The State of Maharashtra and others                    .....Respondents
                                        WITH
                   CRIMINAL WRIT PETITION NO. 231 OF 2021
Anisha Mulani wife of Mr. Raju Mulani & Anr.           ....Petitioners
         Versus
The State of Maharashtra and others                    .....Respondents


Ms. Pallavi Kulkarni i/by. Kishori Kelkar for Petitioner in WP No.


Bhagyawant Punde




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1320/2021.
Mr. Rajiv Chavan, Senior Advocate a/w. Minal J. Chandnani i/by.
Jaiwant S. Chandnani Associates for Respondent No. 2 in WP
226/2021.
Mr. Vijay D. Patil i/by. Mr. Yogesh Patil for Petitioner in WP
1104/2021.
Mr. Karan Kadam i/by. S.S. Bedekar for Petitioner in WP
4134/2019, 1110/2021, 1381/2021, 1709/2021, 728/2021,
741/2021, 1500/2021, 1380/2021.
Mr. Karan Kadam a/w. S.S. Bedekar for Petitioner in WP 229/2021,
232/2021, 227/2021, 224/2021, 220/2021, 226/2021, 231/2021,
1104/2021.
Mr. Vijay Patil a/w. Mr. Shantanu Phanse, S.S. Bedekar and Arjun
B. Kadam for Petitioner in WP 1240/2021, 1241/2021 and
1245/2021.
Smt. A.S. Pai, APP for Respondent-State.
                                ...
                          CORAM : S. S. SHINDE &
                                    N. J. JAMADAR, JJ.

DATE : 3 AUGUST , 2021.

rd P.C.:

1. List all the petitions and connected applications thereto for final hearing on 30th August, 2021, subject to time constraint and convenience of this Court.
2. The interim relief, if any, granted earlier to continue till the next date.
3. List Writ Petition No. 1760 of 2021 (Bhalla @ Mahadev Sable & Ors. Vs. State of Maharashtra & Anr), with the present group of petitions, for hearing, on 30th August, 2021.

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