Madhya Pradesh High Court
Ghasiram vs The State Of Madhya Pradesh on 11 January, 2019
1 MCRC-883-2019 The High Court Of Madhya Pradesh MCRC-883-2019 (GHASIRAM Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 11-01-2019 Parties through their counsel. As prayed by the counsel for the applicant, list in the next week.
(VISHNU PRATAP SINGH CHAUHAN) JUDGE pb Digitally signed by PRASHANT BAGJILEWALE Date: 11/01/2019 16:43:49