Section 274(1)(c) in Telangana Panchayat Raj Act, 2018

[Cites 0, Cited by 0] [Section 274(1)] [Section 274] [Entire Act]

(c)the office of any Gram Panchayat, Mandal Praja Parishad or Zilla Praja Parishad and any records, registers or other documents kept therein.

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