Supreme Court - Daily Orders
Dr. Tanusree Paul vs Dr. Tapas Mandal on 18 July, 2016
Bench: A.K. Sikri, N.V. Ramana
1
ITEM NO.51 COURT NO.12 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 722/2016
DR. TANUSREE PAUL Petitioner(s)
VERSUS
DR. TAPAS MANDAL Respondent(s)
(with appln. (s) for stay and office report)
Date : 18/07/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Arunabh Chowdhury, Adv.
Mr. Anupam Lal Das,Adv.
Mr. Anirudh Singh, Adv.
Mr. Sahil Mongal, Adv.
For Respondent(s) Mr. Biswajit Choudhury, Adv.
Mr. Satya Mitra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time is granted to file counter affidavit. List after four weeks.
(Ashwani Thakur) (Tapan Kr. Chakraborty)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2016.07.19
12:06:22 IST
Reason: