Allahabad High Court
P.K. Sudaley vs State Of U.P. And Another on 5 March, 2022
Author: Ajai Tyagi
Bench: Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 426 of 2017 Applicant :- P.K. Sudaley Opposite Party :- State of U.P. and Another Counsel for Applicant :- A.K. Ojha Counsel for Opposite Party :- Govt. Advocate,Awadhesh Prasad Pandey Hon'ble Ajai Tyagi,J.
None present.
List the matter on 05.04.2022.
Order Date :- 5.3.2022 PS