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Manipur High Court

Monica Karam; & Ors vs State Of Manipur; & Ors on 22 April, 2024

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2024.04.30
SINGH     12:43:05 +05'30'                                                                     Item No. 10 & 11
                                             IN THE HIGH COURT OF MANIPUR
                                                       AT IMPHAL
                                                     W.A. No. 134 of 2022
                              Monica Karam; & Ors.
                                                                                               Appellants
                                                          Vs.
                              State of Manipur; & Ors.
                                                                                             Respondents
                                                             With
                                                   MC (W.A.) No. 159 of 2023

                                                BEFORE
                          HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                          HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                            ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this appeal as well as the application is adjourned.
List on 20.05.2024.
                                           JUDGE                              CHIEF JUSTICE
      Sandeep