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Andhra Pradesh High Court - Amravati

Nakkaladinne Chinna Obayya, vs The State Of Andhra Pradesh, on 20 August, 2025

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: WRIT PETITION No.5673 OF 2025

                               PROCEEDING SHEET

Sl.No    DATE                                                                OFFICE
                                          ORDER

NOTE 19.08.2025 NV, J ` Learned counsel for the petitioner seeks time to amend the prayer in the writ petition.

Learned Standing Counsel requests time to obtain necessary instructions in the matter.

Post after one week.

______ NV, J SP