Andhra Pradesh High Court - Amravati
Nakkaladinne Chinna Obayya, vs The State Of Andhra Pradesh, on 20 August, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: WRIT PETITION No.5673 OF 2025
PROCEEDING SHEET
Sl.No DATE OFFICE
ORDER
NOTE 19.08.2025 NV, J ` Learned counsel for the petitioner seeks time to amend the prayer in the writ petition.
Learned Standing Counsel requests time to obtain necessary instructions in the matter.
Post after one week.
______ NV, J SP