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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(5) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(5)The Analyst at Referral Fish Feed Analysis Laboratory shall analyse the sample and send the analysis report to the Licensing Authority in the prescribed form within fifteen(15) days from the date of receipt of the request from Licensing Authority.