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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2) in The M.P. Krishi Upaj Mandi (Allotment of Land and Structure of Market Committee/board) Rules, 2005

(2)Auction Committee shall consist of the following members :-
(i) Collector or the officer not below the rank of Joint Collectornominated by him, Chairman
(ii) Chairman/Officer-in-charge of concerned Market Committee, Member
(iii) Deputy Director (concerned regional office) Madhya PradeshState Agricultural Marketing Board or his representative notbelow the rank of Assistant Director, Member
(iv) Executive Engineer (concerned regional office) Madhya PradeshState Agricultural Marketing Board or his representative notbelow the rank of Assistant Engineer, Member
(v) Secretary, concerned Market Committee, Member Secretary.
In the absence of Collector or his nominee, the Committee shall be headed by the Deputy Director or the Assistant Director of concerned region of the Board.