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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2)(c) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(c)such sawmill and other wood based industrial unit shall be subjected to half-yearly inspection by an officer not below the rank of a Range Officer;