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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(2)(vi) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

(vi)to review all applications and grievances pending beyond the time lines and give directions to the Competent Authority to take necessary action ;