Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Arunachal Pradesh - Subsection Section 3(2) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012 (2)The Forces so constituted shall consist of such number of supervisory officers and members who shall receive pay and other remunerations as may be prescribed.
