Chattisgarh High Court
Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 12 March, 2025
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HIGH COURT OF CHHATTISGARH AT BILASPUR
WPC No. 2790 of 2021
SHUKLA CONSTRUCTION (NSIC REGISTERED) versus BSNL (BHARAT
SANCHAR NIGAM LIMITED)
12/03/2025 Shri Prakash Kumar Goswami, Advocate appears on
behalf of Shri Jitendra Gupta, counsel for the petitioner.
None for the respondents, though served.
Due to paucity of time, the matter could not be taken up. Post this matter after four weeks for final hearing.
Sd/-
(Sanjay S. Agrawal) Judge Kamde Digitally signed NARESH KUMAR by NARESH KAMDE KUMAR Date:
KAMDE 2025.03.12 19:01:00 +0530