Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Jharkhand - Subsection Section 28(d) in Ramchandra Chandravansi University Act, 2018 (d)has been punished for indulging or in promoting unfair practice in the conduct of any examination , in any form, anywhere.
