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State of Tamilnadu - Section

Section 18 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

18. Signboards to be displayed.

- Where employees of both sexes are employed, there shall be displayed outside each latrine block, a notice in the language understood by the majority' of the employees reading Tor men only' or 'For women only', as the case may be. The notice shall also bear the picture of a man or of a woman, as the case may be.