Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act] State of Gujarat - Subsection Section 83(2)(c) in The Gujarat Panchayats Act, 1993 (c)pending the election of President, or during the absence of the President, exercise the powers and perform the duties of the President.