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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Assam - Subsection

Section 59(2)(ii) in The Assam Co-operative Societies Rules, 1953

(ii)The Registrar shall be the Chairman with the Deputy Registrar of Co-operative Societies as the Secretary and Treasurer of the Committee. The Registrar shall frame rules for the detailed procedure of working and disposal of the fund.